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NGT Questions Authorities’ Decision to Scrap RRZ Policy - (05 Oct 2015)

National Green Tribunal's has questioned Maharashtra Government Authorities to revoke River Regulation Zone (RRZ) policy that spelt out, among other things, no-development zones within specific distances of the high flood lines on either sides of Mutha and Mula river basins.

Tags : NATIONAL GREEN TRIBUNAL  MAHARASHTRA GOVERNMENT  

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