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Punjab & Haryana HC Dismisses Plea For CBI Probe Over Junaid Khan Lynching Case - (29 Nov 2017)

Punjab and Haryana High Court has dismissed a petition seeking a probe by Central Bureau of Investigation (CBI) into the brutal lynching of a 16-year-old boy, Junaid Khan, in June this year.

Tags : PUNJAB & HARYANA HC   JUNAID KHAN  

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