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Supreme Court Flays Netas Over Padmavati Remarks - (29 Nov 2017)

Supreme Court has taken strong exception to people in "responsible posts", such as ministers and chief ministers, rushing to comment on "Padmavati" even before the Central Board of Film Certification (CBFC) has cleared the controversy-hit Bollywood movie.

Tags : SUPREME COURT   PADMAVATI  

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