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Trial of Sohrabuddin Sheikh Fake Encounter Case to Start From Next Week - (29 Nov 2017)

Trial of Sohrabuddin Sheikh Fake Encounter Case to Start From Next Week

Tags : "THE COURT HAS ISSUED SUMMONS TO SOHRABUDDIN'S BROTHER NAYAMUDDIN AND SOME OTHERS   AND THE RECORDING OF EVIDENCE WILL START FROM NOVEMBER 29  " SAID SPECIAL CBI PROSECUTOR B P RAJU.  

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