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CBI Files 2012 PMT Scam Chargesheet in Bhopal Court, Names 592 Accused - (29 Nov 2017)

CBI Files 2012 PMT Scam Chargesheet in Bhopal Court, Names 592 Accused

Tags : AFTER A 28-MONTH PROBE   THE CBI HAS NAMED 592 ACCUSED IN THE 1500-PAGE CHARGESHEET.  

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