Supreme Court Upholds the Constitutionality of Life Sentences Without Remission Until Natural Death  ||  Supreme Court: Service Benefits Can't be Refused Due to Missing ACRs Not Attributable to Employees  ||  Supreme Court: Courts May Grant Lesser Relief under Order VII Rule 7 CPC, But Not a Different Claim  ||  Supreme Court Dismisses Lokpal's Plea Against Delhi HC Order Quashing Probe into Defence Secretary  ||  SC Grants Bail to Two UAPA Accused, Citing 12-Year Incarceration and Violation of Article 21  ||  Madras High Court: Seeking Divorce over Wife's Accidental Hip Injury is Inhumane  ||  Kerala High Court Directs Stronger Audit and Financial Oversight in Guruvayur Devaswom  ||  Madras High Court Directs State and Judiciary to Expedite Rape and POCSO Trials  ||  Karnataka HC Upholds RTO's Power to Cancel Registration Secured by False Documents  ||  Karnataka HC: Bengaluru-Mysuru Corridor Could be Biggest Scam, Farmers Deprived of Land    

7th Pay Commission: Pay Hike for 3610+ Judges of SC & HCs Approved - (29 Nov 2017)

7th Pay Commission: Pay Hike for 3610+ Judges of SC & HCs Approved

Tags : THE DECISION WILL DIRECTLY IMPACT THE COMPUTATION OF SALARIES   GRATUITY   ALLOWANCE STRUCTURE   AND PENSION OF THE IN-SERVICE AS WELL AS RETIRED JUDGES OF SUPREME COURT AS WELL AS HIGH COURTS ACROSS THE COUNTRY.  

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