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7th Pay Commission: Pay Hike for 3610+ Judges of SC & HCs Approved - (29 Nov 2017)

7th Pay Commission: Pay Hike for 3610+ Judges of SC & HCs Approved

Tags : THE DECISION WILL DIRECTLY IMPACT THE COMPUTATION OF SALARIES   GRATUITY   ALLOWANCE STRUCTURE   AND PENSION OF THE IN-SERVICE AS WELL AS RETIRED JUDGES OF SUPREME COURT AS WELL AS HIGH COURTS ACROSS THE COUNTRY.  

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