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Delhi High Court Acquits Man of Murdering Wife, Says He Was of Unsound Mind - (29 Nov 2017)

Delhi High Court Acquits Man of Murdering Wife, Says He Was of Unsound Mind

Tags : THE BENCH SAID THAT CERTAIN CIRCUMSTANCES OF THE CASE   LIKE THE "GHASTLY MANNER" IN WHICH THE WOMAN WAS KILLED   WHICH WAS EVIDENT FROM 24 INJURIES ON THE WOMAN'S BODY CAUSED BY SEVERAL HOUSEHOLD ARTICLES   WERE PERHAPS "REFLECTIVE OF HIS CHRONIC MENTAL STATE".  

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