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Patrons of Accused Still Outside CBI Net, Says Vyapam Whistle Blower - (29 Nov 2017)

Patrons of Accused Still Outside CBI Net, Says Vyapam Whistle Blower

Tags : RAI ON THURSDAY FILED   IN THE CBI COURT   APPLICATIONS OPPOSING ANTICIPATORY BAIL PLEAS OF SN VIJAYWARGIYA OF PEOPLE'S MEDICAL COLLEGE   NM SRIVASTAVA   THE THEN JOINT DIRECTOR IN THE MEDICAL EDUCATION DEPARTMENT   AND AJAY GOENKA OF CHIRAYU MEDICAL COLLEGE BESIDES AN OFFICIAL OF PEOPLE'S MEDICAL COLLEGE.  

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