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FIR Against PVR's Directors, Promoters for Cheating, Forgery - (29 Nov 2017)

FIR Against PVR's Directors, Promoters for Cheating, Forgery

Tags : THE CASE CAME TO LIGHT WHEN ELAN GROUP FILED A COMPLAINT IN THE COURT   WHICH ON NOVEMBER 17 DIRECTED THE LOCAL POLICE TO REGISTER AN FIR AGAINST CHAIRMAN AND MANAGING DIRECTOR OF PVR LIMITED AJAY BIJLI   AND DIRECTORS NIHARIKA BIJLI   SANJEEV KUMAR BIJLI AND OTHERS.  

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