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Supreme Court Grants Time to Gujarat For Action Report Against Cops in Bilkis Bano Case - (29 Nov 2017)

Supreme Court Grants Time to Gujarat For Action Report Against Cops in Bilkis Bano Case

Tags : THE SUPREME COURT BENCH   HOWEVER   MADE IT CLEAR THAT THE SEPARATE PLEA   SEEKING ENHANCEMENT OF COMPENSATION TO BE AWARDED TO BILKIS BANO   WOULD BE TAKEN UP NEXT WEEK FOR HEARING.  

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