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Bhopal Court Hears Vyapam Case Till 2 am, Issues Arrest Warrants Against 200 Accused - (29 Nov 2017)

Bhopal Court Hears Vyapam Case Till 2 am, Issues Arrest Warrants Against 200 Accused

Tags : THE 1500-PAGE CBI CHARGESHEET HAD NAMED 592 ACCUSED IN CONNECTION WITH 2012 PRE-MEDICAL TEST SCAM. THE ACCUSED INCLUDED OFFICIALS OF FOUR PRIVATE MEDICAL COLLEGES INVOLVED IN SELLING SEATS FOR PROFITS AND SEVERAL GOVERNMENT OFFICIALS.  

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