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Journalists Appeal Against Jail Term For 'Breach of Privilege', Karnataka High Court to Hear on Monday - (29 Nov 2017)

Journalists Appeal Against Jail Term For 'Breach of Privilege', Karnataka High Court to Hear on Monday

Tags : THE ASSEMBLY   DURING ITS ONGOING WINTER SESSION   RE-CONFIRMED THE ONE-YEAR-JAIL TERM AND RS 10  000 FINE FOR WRITING ARTICLES THAT "BREACHED THE PRIVILEGE OF MLAS".  

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