President Kovind Says 'Unacceptably Low' Number of Judges from Weaker Sections in Higher Judiciary
Tags : TELLING THE HIGHER JUDICIARY THAT IT WAS ITS "SACRED DUTY" TO "GROOM" DISTRICT AND SESSIONS JUDGES AND RAISE THEIR SKILL SO THAT MORE AND MORE OF THEM CAN BE ELEVATED TO HIGH COURTS PRESIDENT KOVIND SAID "WE NEED TO TAKE LONG-TERM MEASURES TO REMEDY THIS SITUATION."
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