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Modi Suggests Installing of 'Justice Clocks' in Court Premises - (29 Nov 2017)

Modi Suggests Installing of 'Justice Clocks' in Court Premises

Tags : ADDRESSING A GATHERING AT A NATIONAL LAW DAY EVENT IN NEW DELHI   PRIME MINISTER NARENDRA MODI ON SUNDAY SUGGESTED INSTALLING OF "JUSTICE CLOCKS" AT VARIOUS COURT PREMISES TO ENCOURAGE COMPETITION AMONG JUDGES IN DISPOSING OFF CASES.  

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