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Hypnotic Counselling, Neuro-linguistic Programming Used to Entice Women: NIA in Love Jihad Case - (29 Nov 2017)

Hypnotic Counselling, Neuro-linguistic Programming Used to Entice Women: NIA in Love Jihad Case

Tags : IN ITS FRESH REPORT SUBMITTED IN THE SUPREME COURT IN THE KERALA LOVE JIHAD CASE   THE NIA   ACCORDING TO SOURCES   HAS UNDERLINED THAT HYPNOTIC COUNSELLING IS A TECHNIQUE EMPLOYED BY CERTAIN PEOPLE BELONGING TO PARTICULAR GROUPS.  

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