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NGT Declares Vilappilsala Plant as Illegal - (05 Oct 2015)

National Green Tribunal (NGT) has declared that solid waste management plant at Vilappilsala as illegal and hence to be demolished. Also directed that taskforce comprising experts shall be formed to carry out scientific cleaning of the site and to restore the place to its original condition.

Tags : NATIONAL GREEN TRIBUNAL  VILAPPILSALA PLANT  

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