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Supreme Court Dismisses Plea Against Rakesh Asthana's Appointment as CBI Special Director - (29 Nov 2017)

Supreme Court Dismisses Plea Against Rakesh Asthana's Appointment as CBI Special Director

Tags : THE CENTRE HAD OPPOSED THE PLEA   SAYING ASTHANA HAD AN OUTSTANDING CAREER AND HAD SUPERVISED OVER 40 HIGH-PROFILE CASES LIKE COAL SCAM   AUGUSTAWESTLAND SCAM   BLACK MONEY AND MONEY LAUNDERING CASES.  

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