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People in Power Shouldn't Comment on Padmavati, it May Influence Censor Board: SC - (29 Nov 2017)

People in Power Shouldn't Comment on Padmavati, it May Influence Censor Board: SC

Tags : THE COURT SAID THE REMARKS WERE TANTAMOUNT TO PRE-JUDGING THE MOVIE WHICH IS YET TO BE CERTIFIED BY THE CENSOR BOARD.  

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