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Delhi Cab Driver Arrested for Trying to Abduct Woman Judge - (29 Nov 2017)

Delhi Cab Driver Arrested for Trying to Abduct Woman Judge

Tags : THE JUDGE   IN HER COMPLAINT   TOLD THE POLICE THAT INSTEAD OF TAKING HER TO THE KARKARDOOMA COURT   THE DRIVER STARTED DRIVING TOWARDS HAPUR ON THE NH-24 ON MONDAY   POLICE SAID.  

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