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Honeypreet Played a Key Role in Panchkula Violence After Dera Chief's Conviction, Says Chargesheet - (29 Nov 2017)

Honeypreet Played a Key Role in Panchkula Violence After Dera Chief's Conviction, Says Chargesheet

Tags : THE CHARGESHEET   ACCESSED BY CNN-NEWS18   SAYS HONEYPREET PLAYED A MAJOR ROLE BEFORE AND DURING THE RIOTS THAT OCCURRED IN THE AFTERMATH OF THE VERDICT BY A SPECIAL CBI COURT IN PANCHKULA ON AUGUST 25   KILLING OVER 40 PEOPLE.  

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