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Will Not Allow Hadiya’s Husband to Meet Her, Says Hadiya’s Guardian and College Principal - (29 Nov 2017)

Will Not Allow Hadiya’s Husband to Meet Her, Says Hadiya’s Guardian and College Principal

Tags : THE SUPREME COURT ORDERED THE COLLEGE ADMINISTRATION TO TREAT HADIYA LIKE ANY OTHER STUDENT AND AS PER HOSTEL RULES   BUT REMAINED SILENT ON WHETHER SHAFIN JEHAN   HADIYA€™S HUSBAND   OR HER PARENTS WOULD BE ALLOWED TO MEET HER WHILE SHE COMPLETES HER STUDIES.  

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