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Bombay HC: Caste Certificate Once Issued, Can be Relied Upon to Verify Caste Claim of Other Relatives - (27 Nov 2017)

Bombay High Court has reiterated that once caste validity certificate is granted on proper scrutiny to close blood relations, it ought to be relied upon for verifying caste claim of other blood relations from the paternal side.

Tags : BOMBAY HIGH COURT   CASTE CERTIFICATE  

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