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Routers, Hubs, Switches Are ‘Computer Peripherals’, Attracts 4% Sales Tax: Madras HC - (24 Nov 2017)

Madras High Court has held that routers, hubs and switches would come within the meaning of ‘computer peripherals’ for which lower rate of 4% VAT is applicable under the Tamil Nadu General Sales Tax Act, 1959.

Tags : MADRAS HIGH COURT   SALES TAX  

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