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Kerala High Court Overrules I&B, Says Screen S Durga at IFFI - (22 Nov 2017)

Kerala High Court has ordered the screening of Malayalam film 'S Durga' at the Indian Panorama section of the International Film Festival of India (IFFI), days after the Information & Broadcasting Ministry dropped its screening at the festival.

Tags : KERALA HIGH COURT   PROPERTY   MUSLIM LAW  

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