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Govt. Nod to Display Revised MRP Due to Reduction of Rates of GST up to 31st Dec, 2017 - (21 Nov 2017)

Government has allowed manufacturers, packers or importers of pre-packaged commodities to declare the revised retail sale price (MRP) in addition to the existing retail sale price (MRP) till i.e. 31st December, 2017.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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