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UIDAI: PAN–Aadhaar Linking Not applicable to NRIs, PIOs, OCIs - (21 Nov 2017)

Unique Identification Authority of India (UIDAI) has clarified that PAN – Aadhaar linking is not applicable to Non-Resident Indians (NRIs), Person of Indian Origin (PIOs) and Overseas Citizen of India (OCIs).

Tags : UIDAI   PAN   AADHAAR  

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