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Bombay High Court Refuses to Ban Marathi Movie ‘Dashkriya’ - (21 Nov 2017)

Bombay High Court has rejected a plea seeking ban of a movie titled Dashkriya. The movie is based on Baba Bhand’s novel Dashakriya and the theme is commercialization of after death rituals performed by the section of Brahmin community who is supposed to lead all the last rites.

Tags : BOMBAY HIGH COURT   DASHKRIYA  

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