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Services in 'Manufacturing of Alumina and Aluminium' and 'Mining of Bauxite' declared as Public Utility Service for a further period of six months- (Press Information Bureau) (15 Nov 2017)

MANU/PIBU/1365/2017

Labour and Industrial

The Services in industry 'Manufacturing of Alumina and Aluminium' and 'Mining of Bauxite' which is covered by item 30 and 31 of the First Schedule to the Industrial Disputes Act, 1947 (14 of 1947) have been declared to be a Public Utility Service for a further period of six months with effect from November 16, 2017. Earlier these services were declared as Public Utility Service for a period of six month with effect from May 16, 2017.

Tags : SERVICES   DECLARATION   PUBLIC UTILITY SERVICE  

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