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Gadoli Encounter: Prima Facie No Conspiracy by Gurgaon Cops - (20 Nov 2017)

Bombay High Court has observed that prima facie it did not appear that the Gurgaon Police had hatched a conspiracy to kill gangster Sandeep Gadoli while granting bail to two of the four accused personnel of the Gurgaon Police.

Tags : GADOLI ENCOUNTER   BOMBAY HIGH COURT  

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