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Bombay High Court to Hear CBI Appeal Against Acquittal in Scarlett Death Case - (20 Nov 2017)

Bombay High Court has passed an order to hear the CBI's appeal challenging the Goa children court's order which acquitted the two accused in the mysterious death of Scarlett Keeling, who was found dead on Anjuna beach in February 2008.

Tags : BOMBAY HIGH COURT   SCARLETT DEATH CASE  

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