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Amity Death: Delhi High Court Seeks ‘evidence’ - (20 Nov 2017)

Is there any evidence that law student Sushant Rohilla was harassed to such a degree that he decided to take his own life, the Delhi High Court asked police while hearing a plea initiated by the Supreme Court in September 2016 on the alleged suicide and transferred to it.

Tags : DELHI HIGH COURT   AMITY DEATH  

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