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National Green Tribunal Lifts Ban on Construction, Entry of Trucks in Delhi-NCR - (20 Nov 2017)

National Green Tribunal has lifted the ban on construction activities in Delhi-NCR after the Central Pollution Control Board and the Delhi Pollution Control Committee submitted data on the present pollution levels in the national capital. It has also directed the authorities to strictly monitor the movement of trucks.

Tags : NATIONAL GREEN TRIBUNAL   CONSTRUCTION   BAN  

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