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Suppliers Using E-Commerce Platform Having Turnover Below 20 lakhs Exempted From GST Registration - (17 Nov 2017)

Central Government has notified that the threshold limit of turnover of Rs. 20 lakhs is also applicable to suppliers using e-commerce platform under the Goods and Services Tax laws.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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