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SC Demands Augusta Chopper File from Chhattisgarh govt Amid Kickback Allegations - (17 Nov 2017)

Supreme Court has said that it wanted to examine the original file on purchasing of VIP helicopter to find out whether there was any irregularity in the deal and directed the Chhattisgarh government to place the documents before it within a week.

Tags : SUPREME COURT   AUGUSTA CHOPPER  

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