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Supreme Court Confirms Compensation of Rs. 35.7 Lakh for Lawyers Injured in Road Accidents - (05 Oct 2015)

Supreme Court has confirmed Madras High Court order of valuation of Rs. 35.7 lakh compensation as a young lawyer’s loss, both professionally and personally, due to a road accident which left him with 70 % permanent disability.

Tags : SUPREME COURT  MADRAS HIGH COURT  

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