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Supreme Court Says 'Freedom of Speech and Expression Sacrosanct' - (17 Nov 2017)

Supreme Court has dismissed a plea seeking stay on the nationwide release of 'An Insignificant Man', based on the rise of the Aam Aadmi Party, saying that freedom of speech and expression is sacrosanct and it should not be ordinarily interfered with.

Tags : SUPREME COURT   AAM AADMI PARTY  

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