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Govt. Notifies GST Rate of 2.5% on Scientific & Technical Equipments Supplied to Certain Institutions - (16 Nov 2017)

Central Board of Excise and Customs (CBEC) has notified Concessional Goods and Services Tax (GST) rate of 2.5% on Scientific and Technical Equipments supplied to Public Funded Research Institutions.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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