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Govt Notifies Due Dates for Furnishing FORM GSTR-3B till March 2018 - (16 Nov 2017)

Central Government has notified the due dates for furnishing the returns in FORM GSTR-3B till March 2017. As per the Notification, returns for January, February and March 2018 shall be filed on 20th February, 20th March and 20th April respectively.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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