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Govt Extends Due Dates for Filing GSTR-1 by Taxpayers with Aggregate Turnover of Upto 1.5 Crore - (16 Nov 2017)

Central Government has extended due dates for furnishing of GSTR-1 for those taxpayers with aggregate turnover of upto Rs.1.5 crores. The due dates are: July–Sep,17=31st December 17 Oct–Dec,17=15th February, 18. Jan–March,18=30th April, 18.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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