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Govt Extends Due Dates for Filing GSTR-1 by Taxpayers with Aggregate Turnover of More than 1.5 Crore - (16 Nov 2017)

Central Government has extended due dates for furnishing of GSTR-1 for those taxpayers with aggregate turnover of more than Rs.1.5 crores. The due dates are: July–Oct,17=31st Dec,17 Nov,17=10th Jan,18 Dec,17=10th Feb,18 Jan,18=10th March,18 Feb,18=10th April,18 March,18=10th May,18

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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