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Delhi High Court : Polluted Artificial Lake Near Tughlaqabad Fort “Unacceptable” - (05 Oct 2015)

Delhi High Court has termed as "unacceptable" presence of a polluted artificial lake in space behind Tughlaqabad Fort and sought a definite plan from city government on how it intends to clean up its waters.

Tags : DELHI HIGH COURT  TUGHLAQABAD FORT  

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