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Madras High Court Quashes IT order Against P Chidambaram, Family - (16 Nov 2017)

Madras High Court has quashed an order of Income Tax department seeking payment of tax by the former finance minister and his family on income from a coffee estate owned by them for 2008-09 financial year after re-assessing it.

Tags : MADRAS HIGH COURT   P CHIDAMBARAM  

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