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NHRC: Chhattisgarh Govt Guilty Of Abetting Ghastly Salwa Judum Crimes, Cover-Up Ops - (14 Nov 2017)

National Human Rights Commission has come down heavily on the Chhattisgarh government for abetting the ghastly Salwa Judum crimes in the state and turning a blind eye to severe human rights violations of the deceased persons and their families.

Tags : NATIONAL HUMAN RIGHTS COMMISSION  

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