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Madhya Pradesh High Court Pulls Up MP Government, Seeks Report Over Bhopal Gang Rape - (14 Nov 2017)

Madhya Pradesh High Court has asked the State government to submit an action taken report on a Bhopal gang-rape case, terming the police’s action and subsequent goof-up in medical examination of the victim as "tragedy of errors".

Tags : MADHYA PRADESH HIGH COURT   BHOPAL GANG RAPE  

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