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GST Council: File Form GSTR-3B by 20th of Succeeding Month Till March, 2018 - (13 Nov 2017)

GST Council has said that all taxpayers would file return in FORM GSTR-3B along with payment of tax by 20th of the succeeding month till March, 2018.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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