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GST: 18% Rate for Chewing Gums, Chocolates, After Shave - (10 Nov 2017)

GST Council has said that 18% GST will be levied on chewing gums, chocolates, after shave, deodorant, washing power, detergent, marble.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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