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Registration of Members of Commodity Derivatives Exchanges- (Securities and Exchange Board of India) (29 Sep 2015)

MANU/SDER/0003/2015

Capital Market

Securities and Exchange Board of India has notified that all existing members of commodity derivatives exchanges who satisfy the eligibility requirements for membership, as prescribed in the rules, regulations and bye-laws of the exchange of which it holds membership, shall be eligible to apply for registration to SEBI, within a period of three months from September 28, 2015. Such members will have to satisfy eligibility criteria specified under Rule 8 of the Securities Contract (Regulation) Rules, 1957.

Relevant : SEBI (Stock Brokers and Sub-Brokers) (Amendment) Regulations, 2015 MANU/SREG/0026/2015

Tags : COMMODITY DERIVATE EXCHANGE MERGE SEBI

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