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Gujarat HC Grants Relief to Makers of Padmavati, Ball Now in CBFC’s Court - (10 Nov 2017)

Gujarat High Court has refused to entertain a writ petition filed by one Rajendrasingh Shekhavat who sought a stay on the release of the film Padmavati, directed by Sanjay Leela Bhansali.

Tags : GUJARAT HIGH COURT   PADMAVATI  

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