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Delhi HC and NGT Raps Delhi, UP, Haryana Governments Over Air Pollution - (08 Nov 2017)

Delhi High Court and the National Green Tribunal (NGT) has rapped the Delhi Government, Uttar Pradesh and Haryana for their unpreparedness to deal with the stubble burning, dubbed as the “main villain” of the menace, as the city reeled under severe smog conditions.

Tags : DELHI HIGH COURT   NATIONAL GREEN TRIBUNAL  

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