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Rajasthan High Court Allows Converted Woman to go With Husband - (08 Nov 2017)

Rajasthan High Court has allowed a 22-year-old woman, who has converted to Islam recently, to join her husband and leave the Nari Niketan women's home, where she was lodged for a week on the High Court's order.

Tags : RAJASTHAN HIGH COURT   NARI NIKETAN  

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